Smt. Sandhya Biswas vs Bijoy Kumar Barui
2023 Latest Caselaw 3646 Cal

Citation : 2023 Latest Caselaw 3646 Cal
Judgement Date : 5 June, 2023

Calcutta High Court (Appellete Side)

Smt. Sandhya Biswas vs Bijoy Kumar Barui on 5 June, 2023

ML-12   05.06.                          SAT 81 of 2022
        2023                           IA No. CAN 1 of 2022
        Ct. No. 04

           Ab
                                      Smt. Sandhya Biswas
                                               Vs.
                                       Bijoy Kumar Barui.

                                             ---------------

Mr. Indrajeet Chatterjee.

... for the appellant.

The appellant is directed to file certified copy of the judgment and decree passed by the trial court within fortnight from date.

List the matter accordingly.

(Harish Tandon, J.)

(Prasenjit Biswas, J.)

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