Rajendra Kumar Kothari And Anr vs Varun Kothari And Ors
2023 Latest Caselaw 1452 Cal/2

  ORDER                                                            ODC - 5
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION


                              IA NO.GA/4/2023
                                     IN
                                CS/161/2022
                   RAJENDRA KUMAR KOTHARI AND ANR.
                               VERSUS
                       VARUN KOTHARI AND ORS.


  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE
  Date : 21st June 2023.

                                                                  Appearance:
                                                   Mr. Rupak Ghosh, Advocate
                                                    Mr. Balarko Sen, Advocate
                                                              ....for plaintiffs.
                                               Ms. Manali Ali (Bose), Advocate
                                                 Mr. Shounak Mitra, Advocate
                                          Mr. Zulfikar Ali Al-Quaderi, Advocate
                                                             ....for respondents.

THE COURT:- The affidavit of service filed in Court is taken on

record.

This is an application taken out by the plaintiffs, inter alia, for

attachment before judgment with consequential orders of injunction.

There is no scope of passing any interim order at this stage. The matter

is required to be heard on affidavits.

Let affidavit in opposition be filed by 14th July 2023. Affidavit in

reply, if any, may be filed by 26th July 2023. Let this matter appear in

the monthly list of August 2023.

The defendants have taken a preliminary objection as to the

verification of the application. This point is kept open.

(ARINDAM MUKHERJEE, J.)

s. kumar