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M/S. Satabdi Monolithics ... vs M/S. Royson'S Refractories ...
2023 Latest Caselaw 1449 Cal/2

Citation : 2023 Latest Caselaw 1449 Cal/2
Judgement Date : 21 June, 2023

Calcutta High Court
M/S. Satabdi Monolithics ... vs M/S. Royson'S Refractories ... on 21 June, 2023
OCD-32

                                 ORDER SHEET
                                  EC/65/2023
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)

          M/S. SATABDI MONOLITHICS INDUSTRIES PRIVATE LIMITED
                                Versus
              M/S. ROYSON'S REFRACTORIES PRIVATE LIMITED


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 21st June, 2023.

Appearance:

Mr. Mohit Gupta, Adv.

Mr. Abhijit Chakarboarty, Adv.

...for the award-holder

Mr. Aditya Mondal, Adv. ...for the judgement-debtor

The Court:- The affidavit of assets of the judgment-debtor is filed in

Court today.

List this matter on 21st July, 2023 for examination of the judgment-

debtor.

The affidavit of service is kept on record.

(MOUSHUMI BHATTACHARYA, J.)

sg.

 
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