Lalit Kumar Bagla & Ors vs Rajiv Kumar Poddar And Ors
2023 Latest Caselaw 1448 Cal/2

OD-9
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE


                                EC/90/2011
           IA NO: GA/8/2011(Old No:GA/1034/2011), GA/9/2011(Old
  No:GA/1035/2011), GA/10/2011(Old No:GA/1036/2011), GA/11/2011(Old
         No:GA/1038/2011), GA/12/2011(Old No:GA/1100/2011)


                             LALIT KUMAR BAGLA & ORS.
                                        VS
                           RAJIV KUMAR PODDAR AND ORS.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 21st June, 2023 Appearance:

Mr. Sakya Sen, Adv.

Mr. Animesh Paul, Adv. Ms. H. Rajdev, Adv.

...for decree holder. Mr. Srijib Chakraborty, Adv. Mr. S. Chakrabroty, Adv. Ms. S. Kumari Singh, Adv.

Mr. D. Kar, Adv.

...for intervenor.

Ms. Shreya Trivedi, Adv. ...for judgment debtor.

The Court:- Heard the parties. At the instance of the parties, let this matter

appear for further hearing on 17 July, 2023.

In the meantime, the parties are directed to take necessary instructions.

(RAVI KRISHAN KAPUR, J.)

SK.