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M/S. Rana Chairs vs Director General (Town Planning)
2023 Latest Caselaw 1436 Cal/2

Citation : 2023 Latest Caselaw 1436 Cal/2
Judgement Date : 20 June, 2023

Calcutta High Court
M/S. Rana Chairs vs Director General (Town Planning) on 20 June, 2023
OD-23
                           IN THE HIGH COURT AT CALCUTTA
                                 Original Jurisdiction
                                   ORIGINAL SIDE

                                  IA NO. GA/1/2018
                               (Old No: GA/3388/2018)
                                    In EC/5/2017

                                M/S. RANA CHAIRS
                                       Vs
                  DIRECTOR GENERAL (TOWN PLANNING), K.M.C. & ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 20th June, 2023 Appearance:

Mr. C.K. Dutta, Adv.

Mr. K. Mullick, Adv.

The Court:- It is submitted on behalf of the applicant that the instant

application has become infructuous.

The judgment debtors are not represented.

In view of the aforesaid, GA/1/2018 stands dismissed as not pressed.

Let EC/5/2017 appear on 4th July, 2023.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh

 
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