Indofil Industries Ltd vs M/S. Kaycee Chemicals
2023 Latest Caselaw 1412 Cal/2

OD-16
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE


                                      EC/16/2016


                              INDOFIL INDUSTRIES LTD.
                                         VS
                              M/S. KAYCEE CHEMICALS


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th June, 2023 Appearance:

Mr. R.K. Khanna, Adv.

Mr. A. Khemka, Adv.

...for decree-holder.

The Court:- An adjournment is sought for on behalf of the decree holder.

The judgment debtor remains unrepresented.

As a last chance, let this matter appear on 26 June, 2023.

The decree-holder is directed to serve a notice on the judgment debtor as

well as the Advocate appearing on their behalf prior to the returnable date.

Affidavit of Service filed on behalf of the decree holder be kept with the

records.

(RAVI KRISHAN KAPUR, J.) SK.