Tata Capital Financial Services ... vs Somnath Mohanty & Anr
2023 Latest Caselaw 1403 Cal/2

OD-21
                                   ORDER SHEET

                                   EC/161/2019

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                    TATA CAPITAL FINANCIAL SERVICES LTD.
                                    Versus
                          SOMNATH MOHANTY & ANR.



      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 16th June, 2023.

Appearance:

Mr. Swatarup Banerjee, Adv.

Mr. Avishek Guha, Adv.

Ms. Debarati Das, Adv.

Ms. Akansha Chopra, Adv.

Mr. Subrata Bhattacharyya, Adv.

Ms. Shipra Santra, Adv.

The Court: The advocate-on-record of the judgment-debtors seeks an

adjournment stating that the judgment-debtors could not come to Court by

reason of transportation.

List this matter on 7th July, 2023. This is the last extension.

(MOUSHUMI BHATTACHARYA, J.)

bp.