Idfc First Bank Ltd vs Indrakshi And Ors
2023 Latest Caselaw 1392 Cal/2

OCD-34
                               ORDER SHEET

                               EC/300/2022

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                           IDFC FIRST BANK LTD
                                   -VS-
                            INDRAKSHI AND ORS

  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : June 16, 2023.

Appearance Ms. Tutul Das Singh, Adv.

Ms. Puja Seth Chakraborty, Adv.

...for the award-holder

Ms. Gargi Goswami, Adv.

...for the judgment-debtor

The Court: The supplementary affidavit-of-assets filed on behalf of

the judgment-debtor is taken on record.

The judgment-debtor is present is Court today.

The examination of the judgment-debtor no.2 will continue on 7th

July, 2023.

List the matter on that date.

The judgment-debtor no.2 shall produce the statement of accounts

of the bank accounts mentioned in paragraph 3 (2) of the affidavit-of-assets

affirmed on 13th January, 2023 on the next date.

(MOUSHUMI BHATTACHARYA, J.)

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