Sundarlal & Sons & Anr vs Chatterjee Polk Private Ltd
2023 Latest Caselaw 1384 Cal/2

OD-8
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE



                                        EC/55/2009


                             SUNDARLAL & SONS & ANR.
                                       VS
                           CHATTERJEE POLK PRIVATE LTD.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th June, 2023 Appearance:

Mr. Chayan Gupta, Adv.

Mr. P. Bandyopadhyay, Adv.

Mr. S. Biswas, Adv.

Mr. A. Bera, Adv.

..for decree-holder

The Court:- None appears on behalf of the judgment debtor nor is any

adjournment prayed for on their behalf. The decree-holder is directed to serve a

notice on the Advocate appearing on behalf of the judgment-debtor and file an

Affidavit of Service on the returnable date.

Let this matter appear on 21 June, 2023.

(RAVI KRISHAN KAPUR, J.)

SK.