Idfc First Bank Ltd vs Ma Kali Automtives And Ors
2023 Latest Caselaw 1376 Cal/2

Citation : 2023 Latest Caselaw 1376 Cal/2
Judgement Date : 13 June, 2023

Calcutta High Court

Idfc First Bank Ltd vs Ma Kali Automtives And Ors on 13 June, 2023

                                      1


OCD-2
                              ORDER SHEET
                            IA NO. GA/1/2023
                               EC/147/2022
                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE
                          (Commercial Division)


                        IDFC FIRST BANK LTD
                                 VS
                    MA KALI AUTOMTIVES AND ORS.


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 13th June, 2023

Appearance:

Ms. Ledia Dasgupta, Adv. ...for the judgment-debtor

The Court: No one appears for the petitioner.

List this matter tomorrow, i.e., 14th June, 2023.

(MOUSHUMI BHATTACHARYA, J.)

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