Kotak Mahindra Bank Ltd vs Arvind Kumar Singh & Anr
2023 Latest Caselaw 1365 Cal/2

OD-2
                                  ORDER SHEET

                                   EC/470/2018

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE



                          KOTAK MAHINDRA BANK LTD.
                                   Versus
                          ARVIND KUMAR SINGH & ANR.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 13th June, 2023.

Appearance:

Ms. Shrayashee Das, Adv.

Ms. Ranjana Ghosh, Adv.

...for the petitioner

The Court: Learned advocate-on-record for the petitioner seeks to

withdraw the execution case on the ground that the judgment-debtors cannot

be traced.

EC/470/2018 is, accordingly, dismissed as withdrawn.

Interim orders, if any, shall stand vacated.

(MOUSHUMI BHATTACHARYA, J.)

kc.