Jaldhi Overseas Pte Ltd vs Steer Overseas Pvt Ltd
2023 Latest Caselaw 1356 Cal/2

OD-1
                                  ORDER SHEET

                                  EC/100/2022

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                          JALDHI OVERSEAS PTE LTD.
                                    VS
                          STEER OVERSEAS PVT LTD.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF
   Date : 12th June, 2023
                                                                       Appearance:
                                                           Mr. Tilak Bose, Sr. Adv.
                                                                Mr. K. Thaker, Adv.
                                                          Mr. Anurag Bagaria, Adv.
                                                                 ...for the petitioner

                                                             Mr. Joy Saha, Sr. Adv.
                                                               Mr. Anuj Singh, Adv.
                                                        Ms. Rashhmi Singhee, Adv.
                                                          Mr. Aman Agarwal, Adv.
                                                              Ms. Trinisha De, Adv.
                                                         Mr. Siddhartha Roy, Adv.
                                                               ...for the respondent

The Court: Hearing concluded.

Mr. Bose shall be at liberty to file his short notes by Monday

(19.06.2023).

Reserved for judgment.

(SHEKHAR B. SARAF, J.)

R.Bhar