Cholamandalam Investment And ... vs Mitali Chakraborty And Anr
2023 Latest Caselaw 1348 Cal/2

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OCD-19


                               ORDER SHEET
                                EC/390/2022
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                            (Commercial Division)


     CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
                             VS
                 MITALI CHAKRABORTY AND ANR.


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 9th June, 2023

Appearance:

Ms. Shreyasee Das, Adv.

The Court: By an order dated 13th February, 2023, warrant of

arrest was issued against the judgment-debtor no.2. There is no

evidence of any development pursuant to the said order.

The petitioner shall, hence, file a fresh requisition with the

Department for extension of the warrant of arrest.

List this matter after six weeks.

(MOUSHUMI BHATTACHARYA, J.)

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