Rohit Enterprises vs Surjeet Kaur Kang And Ors
2023 Latest Caselaw 1347 Cal/2

OD-10

                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE

                                  IA NO. GA/1/2023
                                    In EC/54/2021

                               ROHIT ENTERPRISES
                                       Vs
                           SURJEET KAUR KANG AND ORS.


BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 9th June, 2023 Appearance:

Mr. Deepak Kumar Singh, Adv.

Mr. Ayush Jain, Adv.

...for the judgment-debtor nos. 1 & 3

The Court:- Learned counsel appearing for the petitioner submits that the

assets which is a truck has been advertised by the learned Receiver appointed by

the Court and that the sale is due to be concluded on 14th June, 2023. Counsel

submits that bidders are expected to pay the assets till that date.

List this matter after two weeks as prayed for.

(MOUSHUMI BHATTACHARYA, J.)

S.Bag