Aditya Birla Finance Limited vs Tanvi Impex And Ors
2023 Latest Caselaw 1332 Cal/2

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OCD-18
                              ORDER SHEET
                               EC/327/2022
                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE
                           (Commercial Division)


                     ADITYA BIRLA FINANCE LIMITED
                                  VS
                         TANVI IMPEX AND ORS.


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 9th June, 2023

Appearance:

Mr. Ranjit Singh, Adv.

Ms. Pooja Sett Chakraborty, Adv.

The Court: By an order dated 13th February, 2023, warrant of

arrest was issued against the judgment-debtor no.3. There is no

evidence of any development pursuant to the said order.

The petitioner shall, hence, file a fresh requisition with the

Department for extension of the warrant of arrest.

List this matter after six weeks.

(MOUSHUMI BHATTACHARYA, J.)

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