Rama Rawat vs Anis Ahmed
2023 Latest Caselaw 1304 Cal/2

OD-31


                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/813/2015

                                  RAMA RAWAT
                                       VS
                                  ANIS AHMED

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 8th June, 2023 Appearance:-

Mr. Biswanath Chatterjee, Adv.

Mr. S.K. Chatterjee, Adv.

...for the decree-holder

The Court:- An adjournment is prayed for on behalf of the decree-holder.

The judgment-debtor remains unrepresented. In view of the submissions made

on behalf of the decree-holder, let this matter appear on 22 nd June, 2023.

In the meantime, the Department is directed to produce the records of

this application on the returnable date.

(RAVI KRISHAN KAPUR, J.)

T.O.

A.R.(C.R.)