Tata Capital Financial Services ... vs Kalim Infrastructure Pvt. Ltd. ...
2023 Latest Caselaw 1293 Cal/2

OCD-19
                                   EC/58/2023
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                  TATA CAPITAL FINANCIAL SERVICES LIMITED
                                   Versus
                  KALIM INFRASTRUCTURE PVT. LTD. AND ANR.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : June 7, 2023.

Appearance:

Mr. Avishyek Guha, Adv.

Ms. Debarati Das, Adv.

Ms. Akansha Chopra, Adv.

The Court: According to learned counsel appearing for the petitioner,

the order passed by a learned Single Judge of this Court dated 22nd February,

2023 directing the award-debtors to file their affidavits of assets was served on

the award-debtors on 25th February, 2023. The award-debtors have, however,

not complied with the said order.

List this matter after two weeks.

This order as well as the order dated 22nd February, 2023 shall be

communicated on the judgment-debtors once again in the meantime.

(MOUSHUMI BHATTACHARYA, J.)

kc.