Tata Capital Financial Services ... vs Mega Ply Centre Rgm And Ors
2023 Latest Caselaw 1292 Cal/2

OCD-13
                                 ORDER SHEET

                                  EC/435/2022

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)


                 TATA CAPITAL FINANCIAL SERVICES LIMITED
                                   VS
                     MEGA PLY CENTRE RGM AND ORS.

      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 7th June, 2023

Appearance:

Mr. Avishyek Guha, Adv.

Ms. Debarati Das, Adv.

Ms. Akansha Chopra, Adv.

The Court: According to learned counsel appearing for the petitioner,

the order passed by a learned Single Judge of this Court dated 22nd February,

2023 directing the award-debtors to file their affidavits of assets was served on

the award-debtors on 25th February, 2023. The award-debtors have, however,

not complied with the said order.

List this matter after two weeks.

This order as well as the order dated 22nd February, 2023 shall be

communicated on the judgment-debtors once again in the meantime.

(MOUSHUMI BHATTACHARYA, J.)

kc.