Tata Capital Financial Services ... vs Sujit Kumar Singh And Anr
2023 Latest Caselaw 1282 Cal/2

OCD-29

EC/191/2023 IN THE HIGH COURT AT CALCUTTA Ordinary Original Civil Jurisdiction ORIGINAL SIDE (COMMERCIAL DIVISION)

TATA CAPITAL FINANCIAL SERVICES LIMITED VERSUS SUJIT KUMAR SINGH AND ANR.

BEFORE The Hon'ble Justice MOUSHUMI BHATTACHARYA Date: 7TH JUNE, 2023 APPEARANCE Mr. Avishek Guha, Advocate Ms. Debarati Das, Advocate Ms. Akansha Chopra, Advocate ....for the award--holder

The Court: Learned counsel for the award-holder submits that

the endorsement of the postal department indicates that the addressee

could not be located. The endorsement is of 17th April, 2023.

Hence, the Department is directed to issue notice to the

judgment-debtors under Order XXI Rule 22(1) of the Code of Civil

Procedure, 1908. The Department shall file a report.

List this matter after four weeks, as prayed for.

The order passed by this Court on 5th June, 2023 should be

corrected as "April, 2023" instead of "July, 2020" in the penultimate line of

the order.

(MOUSHUMI BHATTACHARYA, J.) akg/