Kanoi Tea Pvt. Ltd. & Anr vs Board Of Trustees For The Port Of ...
2023 Latest Caselaw 1279 Cal/2

OD-2 & 3

                        IN THE HIGH COURT AT CALCUTTA
                          Constitutional Writ Jurisdiction
                                 ORIGINAL SIDE

                                  WPO/728/2006

                          KANOI TEA PVT. LTD. & ANR.
                                     VS
                   BOARD OF TRUSTEES FOR THE PORT OF CAL

                                  WPO/506/2006

                          KANOI TEA PVT. LTD. & ANR.
                                     VS
                    BOARD OF TRUSTEES OF THE PORT OF CAL


BEFORE:
The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
Date : 7th June, 2023
                                                                         Appearance:
                                                          Mr. Meghajit Mukherjee, Adv.
                                                                  ...for the petitioners

                                                             Mr. Kishore Dutta Sr. Adv.
                                                                   Mr. A. K. Jena, Adv.
                                                                    ...for the Port Trust


        The Court:- In the judgment dated May 16, 2023, the name of the

respondent was erroneously recorded as "Board of Trustees for the Port of

Calcutta", despite the name of the first respondent having been amended

previously to "Major Port Authority Syama Prasad Mookherjee Port Kolkata".

Accordingly, let the cause title of the said judgment stand corrected to the effect

that the amended name of the respondent no. 1 be incorporated.

Let this order be treated to be a part of the judgment and order dated May

16, 2023.

(SABYASACHI BHATTACHARYYA, J.)

S.Bag