Aditya Birla Finance Ltd vs Jaydev Enterprise And Ors
2023 Latest Caselaw 1264 Cal/2

OCD-18
                                   ORDER SHEET

                                   EC/75/2023

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)


                         ADITYA BIRLA FINANCE LTD.
                                    VS
                        JAYDEV ENTERPRISE AND ORS.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
      Date : 6th June, 2023

                                                                        Appearance:
                                                       Mr. Pratip Mukherjee, Adv.
                                                            Mr. Ranjit Singh, Adv.
                                                      Ms. Pooja Chakraborty, Adv.
                                                                 ..for the petitioner

                                                              Mr. Biswajit Mal, Adv.
                                                               ..for the respondents

The Court: Learned counsel appearing for the judgment-debtors

seeks an adjournment on the ground of his Senior.

List this matter on 20th June, 2023. The affidavits of assets should

be filed by the returnable date.

(MOUSHUMI BHATTACHARYA, J.)

bp.