Maadhawa Realpro Private Limited vs Sushila Jain And Ors
2023 Latest Caselaw 1259 Cal/2

ODC-9
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE
                          (COMMERCIAL DIVISION)

                           IA NO. GA 3 OF 2023
                                    IN
                              CS 182 OF 2022
                          IN THE MATTERS OF:
                    MAADHAWA REALPRO PRIVATE LIMITED
                                   VS.
                         SUSHILA JAIN AND ORS.

BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date : 5th June, 2023.

Appearance:-

Mr. Rupak Ghosh, Adv.

Mr. Kuldeep Mullick, Adv.

Mr. Arun Kumar Upadhyay, Adv.

Mr. Dyutimoy Paul, Adv.

Mr. Shantanu Mishra, Adv.

Mr. Debanjan Saha, Adv.

For the plaintiff

Mr. Sidhartha Sharma, Adv.

Ms. Shalini Basu, Adv.

For defendant no.1

THE COURT: This is an application for judgment upon admission filed by

the plaintiff. The application requires to he heard on affidavits.

Affidavit-in-opposition be filed by 19th June, 2023; reply, if any, thereto be

filed by 29th June, 2023. Let this matter appear in the monthly list of July 2023.

(ARINDAM MUKHERJEE, J.)

sb.