Hpcl & Ors vs Ghosh Oil Movers & Anr
2023 Latest Caselaw 4579 Cal

   Ct. 36
Item No.01
31.07.2023
(Suvendu)
                                 RVW 253 of 2022
                                     In
                               WPA 24254 of 2022
                                    With
                                 CAN 1/2023

                                 HPCL & Ors.
                                     Vs.
                             Ghosh Oil Movers & Anr.



                      Mr. Biswanath Chatterjee
                      Mr. Sobham Kr. Pathak
                                     ...........for the review applicants

                      Mr. Debabrata Saha Ray
                      Mr. Pingal Bhattacharyya
                      Mr. Subhankar Das
                      Mr. Neil Basu
                      Mr. Shankha Biswas
                             .........for the respondents/writ petitioners

Heard learned counsel appearing for the

review applicants and the respondents/writ

petitioners.

List this matter on 2nd August, 2023

under the heading "For Judgment".

(Moushumi Bhattacharya, J.)