(Kameshwar Narayan Singh vs State Of West
2023 Latest Caselaw 4576 Cal

31.07.2023
Srimanta
Sl. No. 14
Ct. No. 42
                            WPA/7553/2008
             (Kameshwar Narayan Singh -Vs.- State of West
                                    Bengal & Ors.)
                            WPA/9021/2007
              (Rita Singh (Mitra) & Anr. -Vs.- State of West
                              Bengal & Ors.)

                  Mr. Sadananda Ganguli, Sr. Adv.,
                  Mrs. Usha Maity,
                  Ms. Anita Khatri,
                  Mr. Sakya Maity
                            ...for the petitioner in WPA/7553/2008.
                  Mr. Partha Bhattascharjee, Sr. Adv.,
                  Mr. Sharanya Chatterjee
                           ...for the petitioners in WPA/9021/2007.
                  Mr. Amrita Lal Chatterjee
                                                    ...for the State.
                  Mr. Partha Bhattascharjee, Sr. Adv.,
                  Mr. Sharanya Chatterjee
                      ...for the opposite parties in WPA/7553/2008.
                  Mr. Sadananda Ganguli, Sr. Adv.,
                  Mrs. Usha Maity,
                  Ms. Anita Khatri,
                  Mr. Sakya Maity
                                 ...for the respondent nos. 4 & 5 in

WPA/9021/2007.

Hearing is concluded and the judgment is reserved.

(Bibek Chaudhuri, J.)