Bijoy Mukherjee & Anr vs Aswani Tewari & Anr
2023 Latest Caselaw 4535 Cal

                       IN THE HIGH COURT AT CALUTTA
                          Civil Appellate Jurisdiction
 28.07.2023
SL No. 1
Court No. 551
   Ali


                        F.M.A. 2189 of 2016
                IA No: CAN/1/2016 (Old No:CAN/7493/2016)


                            Bijoy Mukherjee & Anr.
                                   Versus
                              Aswani Tewari & Anr.

                 Mr. Ali Imam Shah
                                                  ...for the appellants.

                 Mr. Saswata Bhattacherjee
                       ......for the respondent no. 2-Insurance Co.

This matter appears for correction.

the sum of Rs.70,000/- should be read as

Rs.30,000/- and the total amount in 3rd

line of the same page would be calculated as

(Rs 11,70,000/-+ Rs.30,000/) =Rs.12,00,000/-).

The rest portions of the said order shall remain unaltered.

Let this order be made a part of the judgment passed by this court on 13.07.2023.

(Subhendu Samanta, J.)