Niamat Sk vs The State Of West Bengal & Ors
2023 Latest Caselaw 4513 Cal

Citation : 2023 Latest Caselaw 4513 Cal
Judgement Date : 26 July, 2023

Calcutta High Court (Appellete Side)

Niamat Sk vs The State Of West Bengal & Ors on 26 July, 2023

26.07.2023
 Sl. No. 06
 Suman
Ct.No.42.

                                WPA 710 of 2007

                                 Niamat Sk.
                                     Vs.
                       The State of West Bengal & Ors.


              Mr. Anjan Bhattacharya
              Mr. Gora Chand Samanta
                         ..for the petitioner

              Mr. Anirban Dutta
                         ..for the respondent No.9

Mr. Suman Sengupta Mr. Sanatan Panja ..for the State Respondents

Argument is heard and judgment is reserved.

(Bibek Chaudhuri, J.)

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