Shyama Self Help Group vs State Of West Bengal & Ors
2023 Latest Caselaw 4512 Cal

   Ct. 36
Item No.06
26.07.2023
 (Suvendu)


                           WPA 16220 of 2019
                                  With
                     CAN 2/ 2019 (CAN 12106/2019)
                               (Assigned)

                        Shyama Self Help Group
                                   Vs.
                        State of West Bengal & Ors.


                     Mr. Debabrata Saha Roy
                     Mr. Pingal Bhattacharyya
                     Mr. Subhankar Das
                     Mr. Neil Basu
                     Mr. Sankha Biswas

                                            ........for the petitioner

                     Mr. Susovan Sengupta
                                                 ......for the State


                     Mr. Ram Anand Agarwal
                     Ms. Nibedita Pal
                     Mr. Ramesh Dhara
                     Mr. A.G. Mukherjee
                     Ms. Sonam Ray
                                      ....for the private respondent

Learned counsel appearing for the State

will conclude his submissions by placing relevant

judgments on 9th August, 2023, as prayed for.

List this matter on that day.

(Moushumi Bhattacharya, J.)