Citation : 2023 Latest Caselaw 4508 Cal
Judgement Date : 26 July, 2023
DL-19 26.07.2023
Court No.5 FMA 689 of 2022 (AD) With IA NO.: CAN 1 of 2022
Sri Himangshu Mallick & Anr.
Vs State of West Bengal & Ors.
Mr. Avijit Sarkar ... for the appellants.
Mr. Supratim Dhar ... for the State.
Mr. Satyajit Talukdar Ms. Piu Karmakar ... for the KMDA.
Hearing concluded. Judgment reserved.
(Debangsu Basak, J.)
(Md. Shabbar Rashidi, J.)
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