Pathak Engineering Corporation & ... vs The State Of West Bengal & Ors
2023 Latest Caselaw 4490 Cal

22.    25.07.2023
        Court No.6
      Tanmoy Ghosh


                                    MAT 880 of 2023

                       Pathak Engineering Corporation & Anr.
                                      -Versus-
                          The State of West Bengal & Ors.
                                        With
                                    MAT 878 of 2023

                       Pathak Engineering Corporation & Anr.
                                      -Versus-
                          The State of West Bengal & Ors.
                                          With
                                   IA No: CAN/1/2023

                     Mr. Ranajit Chatterjee, Adv.,
                     Mr. Aniruddha Mitra, Adv.
                                         ...for the appellants.

                     Mr. Biswajit Mukherjee, Adv.,
                     Mr. Gopal Chandra Das, Adv.
                                         ...for the Kolkata Municipal
                                          Corporation.
                     Ms. Noelle Banerjee, Adv.,
                     Mr. Ritoban Sarkar, Adv.,
                     Mr. Vivek Murarka, Adv.
                     Ms. Shreya Ghosh Dastidar, Adv.,
                     Mr. Mainak Biswas, Adv.,
                     Ms. Sakshi Jha, Adv.

                                         ...for the respondent no.6.

Mr. Biswaroop Bhattacharya, Adv.

...for the respondent no.7.

Mr. Srijib Chakraborty, Adv.

...for the respondent no.8.

Hearing is concluded.

Judgment is reserved.

(Arijit Banerjee, J.)

(Apurba Sinha Ray, J.)