Rahul Saraswati vs State Of West Bengal & Ors
2023 Latest Caselaw 4488 Cal

25.07.2023
Item No.19
Ct. No.5
CHC
                               WP.ST 4 of 2014

                               Rahul Saraswati
                                      Vs.
                          State of West Bengal & ors.


               Mr. Ekramul Bari,
               Mr. S. S. Mondal,
               Sk. Imtiaz Uddin
                           ...for the petitioner

               Mr. Tapan Kr. Mukherjee, Sr. Advocate & A.G.P.
               Mr. Somnath Naskar
                          ...for the State

                      The judgment and order dated July 7, 2023

             requiring the respondent no.2 to submit a report,

remains uncomplied with.

Learned Senior Advocate appearing for the

State seeks seven (07) days more time for compliance.

List the writ petition on August 3, 2023 for

submission of the report as called for.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)