Sri Bhola Paik vs The State Of West Bengal & Ors
2023 Latest Caselaw 4466 Cal

   D/L
Item Nos.
 08 & 09
24.07.2023
 KOLE

                                MAT 621 of 2023
                                    With
                                IA CAN 1 of 2023

                                 With
                             MAT 622 of 2023

                              Sri Bhola Paik
                                  -Vs.-
                      The State of West Bengal & Ors.


             Mr. Subir Sanyal,
             Mr. T. Mukherjee,
             Mr. Sandip Das,
                                                     ... for the appellant.

             Mr. Achintya Kumar Banerjee,
             Mr. F. Haque,
             Mr. D. Ghosh,
                                                          ... for the KMC.

             Mr. Rudranil De,
                                                         ... for the State.

             Mr. Bikashranjan Bhattacharyya, Sr. Adv.
             Mr. J. Khan,
                                 ... for the respondents/writ petitioners.

Hearing is concluded. Judgment is reserved.

(Arijit Banerjee, J.)

(Apurba Sinha Ray, J.)