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Burdwan Development Authority & ... vs The State Of West Bengal & Ors
2023 Latest Caselaw 4463 Cal

Citation : 2023 Latest Caselaw 4463 Cal
Judgement Date : 24 July, 2023

Calcutta High Court (Appellete Side)
Burdwan Development Authority & ... vs The State Of West Bengal & Ors on 24 July, 2023
Dd   21-27   24.07.2023

                                 FMA 168 of 2023
                                       with
                              I.A NO: CAN 1 of 2023

                      Burdwan Development Authority & Anr.
                                        Vs.
                         The State of West Bengal & Ors.
                                        With
                                  MAT 173 of 2023
                                        with
                               I.A NO: CAN 1 of 2023

                      Burdwan Development Authority & Anr.
                                        Vs.
                         The State of West Bengal & Ors.
                                        With
                                  MAT 174 of 2023
                                        with
                               I.A NO: CAN 1 of 2023

                      Burdwan Development Authority & Anr.
                                       Vs.
                         The State of West Bengal & Ors.
                                       With
                                  MAT 175 of 2023
                                       with
                              I.A NO: CAN 1 of 2023

                      Burdwan Development Authority & Anr.
                                       Vs.
                         The State of West Bengal & Ors.
                                       With
                                 MAT 176 of 2023
                                       with
                              I.A NO: CAN 1 of 2023

                      Burdwan Development Authority & Anr.
                                        Vs.
                         The State of West Bengal & Ors.
                                       With
                                  MAT 177 of 2023
                                        with
                               I.A NO: CAN 1 of 2023

                      Burdwan Development Authority & Anr.
                                       Vs.
                         The State of West Bengal & Ors.
                     2




                      With
                MAT 178 of 2023
                      with
             I.A NO: CAN 1 of 2023

  Burdwan Development Authority & Anr.
                   Vs.
     The State of West Bengal & Ors.


Mr. Tanmoy Mukherjee,
Mr. Falguni Majhi, Advocates
              ... ... For the Appellants

Ms. Manika Roy, Advocate
             ... ... For the NHAI

Mr. Uttiya Ray,
Mr. Arnab Mandal, Advocates
         ... ... For the private respondents

Mr. Chandi Charan De AGP Mr. Anirban Sarkar, Advocates ... ... For the State in MAT 173 of 2023 in MAT 178 of 2023

Mr. Chandi Charan De AGP Mr. Sadha Halder, Advocates ... ... For the State in MAT 174 of 2023

Mr. Soumitra Bandhypadhyay, Mr. Srinath Singha Roy, Advocates ... ... For the State in MAT 175 of 2023

Mr. Soumitra Bandhypadhyay, Ms. Suchana Banerjee, Advocates ... ... For the State in MAT 177 of 2023

The Court is informed that informal Paper Books in terms of the order dated July 3, 2023 were filed in the department.

Court is informed that the State is seeking to prefer an independent appeal directed against the same judgment and order.

In such circumstances, list the present appeals on July 31, 2023.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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