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Cholamandalam Ms. General ... vs Sri Tarun Roy And Others
2023 Latest Caselaw 4437 Cal

Citation : 2023 Latest Caselaw 4437 Cal
Judgement Date : 21 July, 2023

Calcutta High Court (Appellete Side)
Cholamandalam Ms. General ... vs Sri Tarun Roy And Others on 21 July, 2023

21.07. 2023 IN THE HIGH COURT AT CALCUTTA Ct. No.654 Sl.No. 89 CIVIL APPELLATE JURISDICTION KB APPELLATE SIDE

FMAT 57 of 2018 with IA No. CAN 1 of 2023 with IA No. CAN 2 of 2023

Cholamandalam Ms. General Insurance Co. Ltd.

-Vs-

Sri Tarun Roy and others.

Mr. Rajesh Singh ... For the appellant/Ins. Co.

Mr. Rajesh Singh, Learned Advocate for the

appellant-Insurance Company submits that he has

already filed the certified copy of the impugned

Judgment and Award under filing No.A-21541 dated

30th September, 2022.

Department concerned is directed to furnish

report afresh of delay, if any, in filing the appeal

Let the matter appear on 27th July, 2023 at

the top under the heading "Application".

(Bivas Pattanayak, J.)

 
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