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Babu Halder vs Union Of India & Ors
2023 Latest Caselaw 4417 Cal

Citation : 2023 Latest Caselaw 4417 Cal
Judgement Date : 20 July, 2023

Calcutta High Court (Appellete Side)
Babu Halder vs Union Of India & Ors on 20 July, 2023
20.07.2023
Item No.16
 RP
Ct. No.7

                                WPA 9320 of 2021
                                  Babu Halder
                                      VS.
                               Union of India & ORS.


                   Mr. Soumya Majumder
                   Mr. Victor Chatterjee
                              .... For petitioner

                   Mr. Kalyan Chakraborty
                   Mr. Amal Kumar Datta
                             ... for UOI


             1.

Hearing is concluded and judgment is reserved.

(HIRANMAY BHATTACHARYYA, J.)

 
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