Auroma Coke Limited And Another vs Coal India Limited And Others
2023 Latest Caselaw 4373 Cal

Citation : 2023 Latest Caselaw 4373 Cal
Judgement Date : 19 July, 2023

Calcutta High Court (Appellete Side)

Auroma Coke Limited And Another vs Coal India Limited And Others on 19 July, 2023

AD-14
Ct No.09
19.07.2023
TN
                         WPA No. 16271 of 2023

                      Auroma Coke Limited and another
                                    Vs.
                        Coal India Limited and others


             Mr. Ratnanko Banerjee,
             Mr. Saurodip Banerjee,
             Mr. Nemai Chandra Saha
                                            .... for the petitioners

             Mr. Snehashis Sen
                                 .... for the respondent nos. 1 & 2

Arguments concluded.

Judgment is reserved in the matter.

(Sabyasachi Bhattacharyya, J.)

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