Bharat Petroleum Corporation Ltd vs Md. Sayeedul Islam Mir & Anr
2023 Latest Caselaw 4370 Cal

 19.07.2023
S/L. No. 1-6
Court No. 29
  Suvayan
                                    FA 101 of 2005
                                         With
                                    FA 102 of 2005
                                         With
                                    FA 103 of 2005
                                         With
                                    FA 104 of 2005
                                         With
                                    FA 105 of 2005
                                         With
                                    FA 128 of 2005

                         Bharat Petroleum Corporation Ltd.
                                        Vs.
                           Md. Sayeedul Islam Mir & Anr.

               Mr. Indra Nath Mukherjee
                                            ...for the private respondent.

1. Heard.

2. In paragraph 20 of the judgment dated

13.06.2023 the word "appellants" in the second

line is substituted by the word "private

respondent". Further in page No. 2 in the cause

title format the word "added" is prefixed by a

word "proposed".

3. Let a photocopy of the corrected judgment be

also forwarded to learned Registrar General as

well as to the concerned department for doing

their needful.

(Chitta Ranjan Dash, J.)

(Partha Sarathi Sen, J.)