Shanti Chakiraborty vs The State Of West Bengal & Ors
2023 Latest Caselaw 4365 Cal

jks 19.07.2023 WPA 15489 of 2019

Shanti Chakiraborty Vs.

The State of West Bengal & Ors.

Ms. Debjani Sengupta Mr. Abhijit Chatterjee Ms. Koyel Bag Ms. Jonaki Khan ... ... for the petitioner

Ms. Debjani Sengupta, learned Counsel

appearing for the petitioner submits that there is a

typographical mistake in the judgment dated 11th

July, 2023 and she prays for correction of the same.

On perusal of the order dated 11th July, 2023,

it is revealed that in paragraph 10 instead of "August

2018" in the judgment, it should be read as ""April

2018". The other portion of the judgment dated 11th

July, 2023 shall remain the same.

The parties shall act in terms of the copy of the

order downloaded from the official website of this

Court.

(Rajarshi Bharadwaj, J.)