237 Sima Ghosh vs Rup Sri Krishna Ghosh & Anr
2023 Latest Caselaw 4291 Cal

 7    18 .07.
       2023                        CRR 1142 of 2015
Ct
237                                   Sima Ghosh
                                          Vs.
rup                            Sri Krishna Ghosh & Anr.

Mr. Kusal Kumar Mukherjee, Ms. Eshita Aich ... for the petitioner.

Mr. Amanul Islam.

Mr. Sourav Mukherjee.

... for the opposite party no.1.

Both the learned advocate appearing on behalf of

the parties are present.

From the record, it appears that the revisional

application has been filed assailing the judgment passed

by the learned Magistrate under Section 125 of the Code

of Criminal Procedure after conducting full trial of the

same.

Call for the Trial Court Records.

List the matter on 7th August, 2023.

(Bibhas Ranjan De, J.)