Sukumar Goswami vs State Of West Bengal & Anr
2023 Latest Caselaw 4277 Cal

38    17 .07.
       2023                     CRR 3838 of 2015
Ct                                     With
237             IA NO: CRAN 2 of 2016 (Old No: CRAN 4175 of 2016),

CRAN 3 of 2017 (Old No: CRAN 67 of 2017) rup

Sukumar Goswami Versus State of West Bengal & Anr.

Mr. Himanshu De, Mr. Amal Krishna Samanta, Ms. Monami Mukherjee ... for the petitioner.

Mr. Prabir Mitra, Mr. Pinak Mitra. ... for the opposite party no.2.

Mr. Prasum Kumar Dutta, Ld. APP, Mr. Pravas Bhattacharya, Mr. M. F. A Begg.

.... For the State.

Heard learned advocates appearing on behalf of the

parties.

Judgment reserved.

(Bibhas Ranjan De, J.)