Monojendra Chakraborty & Ors vs The State Of West Bengal & Ors
2023 Latest Caselaw 4245 Cal

14.07.2023
Ct. No.7
S/L No.19
KS
                                  W.P.A. 7450 of 2021
                           Monojendra Chakraborty & Ors.
                                        -Vs.-
                           The State of West Bengal & Ors.




                          Mr. Sardar Amjad Ali, Sr. Adv.
                          Mr. Samir Kumar Ghosh
                                             .....For the Petitioners

                          Mr. Soumya Majumdar
                          Ms. Deblina Chattaraj
                                        .....For the respondent nos.2 to 5

Mr. Pantu Deb Roy Mr. Subrata Ghosh Biswas Mr. Pannalal Banerjee .....For the State

1. Heard Mr. Ali, learned senior counsel representing the

petitioners, Mr. Majumdar, learned advocate

representing the West Bengal Transport Corporation

and the learned advocate representing on behalf of the

State.

2. Hearing concluded. Judgment stands reserved.

(Hiranmay Bhattacharyya, J.)