Sushmita Guin vs The State Of West Bengal & Ors
2023 Latest Caselaw 4244 Cal

14.07.2023
Ct. No.7
S/L Nos.3 & 4
KS
                                      W.P.A. 13179 of 2021
                                        Sushmita Guin
                                             -Vs.-
                                The State of West Bengal & Ors.

                                              With
                                      W.P.A. 11125 of 2019
                                  Jagannath Jasawara & Ors.
                                              -Vs.-
                                 The State of West Bengal & Ors.




                               Mr. Supratim Dhar
                               Mr. Dhananjay Nayak
                                            .....For the Petitioners

                               Mr. Satyajit Talukdar
                               Ms. Piu Karmakar
                                              .....For the K.M.D.A.

                               Mr. T. M. Siddiqui, Ld. A.G.P.
                               Mr. Suddhadev Adak
                                             .....For the State



                1.

Heard the learned advocates for the parties.

2. As prayed for by learned advocates for the parties,

liberty is granted to the parties to file short written notes

of argument on or before July 20, 2023.

3. Hearing concluded. Judgment stands reserved.

(Hiranmay Bhattacharyya, J.)