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Asit Baran Ghosh & Ors vs The State Of West Bengal & Ors
2023 Latest Caselaw 4199 Cal

Citation : 2023 Latest Caselaw 4199 Cal
Judgement Date : 13 July, 2023

Calcutta High Court (Appellete Side)
Asit Baran Ghosh & Ors vs The State Of West Bengal & Ors on 13 July, 2023

13.07.2023 Item No.6 Ct. No.5 CHC W.P.L.R.T.78 of 2021

Asit Baran Ghosh & ors.

Vs.

The State of West Bengal & ors.

Mr. Gopal Chandra Ghosh, Mr. Santimay Bhattacharyya ...for the writ petitioners

Md. T. M. Siddiqui, Ld. A.G.P.

...for the State

Report compliance filed in Court, pursuant

to the judgment and order dated June 23, 2023 be

taken on record.

Nothing further remains in the present writ

petition in view of the compliance.

W.P.L.R.T. 78 of 2021 is disposed of

accordingly.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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