Citation : 2023 Latest Caselaw 4170 Cal
Judgement Date : 7 July, 2023
Ct. 36 Item No.06 07.07.2023
(Suvendu)
CPAN 764 of 2023 In WPA 10427 of 2023
Gita Rani Jana Vs.
Dr. Abhrajit Mukhopadhyay
Mr. Sagar Bandyopadhyay Ms. Soma Kar Ghosh Mr. Arabinda Pathak
........for the petitioner
The contempt arises out of a judgment
and order passed by this Court on 3rd May, 2023.
List this matter on 21st July, 2023.
Service in the meantime.
(Moushumi Bhattacharya, J.)
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