Mahadeb Pandit & Ors vs The State Of West Bengal & Ors
2023 Latest Caselaw 4134 Cal

  13.
5.7.2023
   S.D.

                                 W.P.A. 26384 of 2022

                               Mahadeb Pandit & Ors.
                                         Vs.
                           The State of West Bengal & Ors.

                 Mr. N.C. Bihani
                 Ms. Sahina Sumi
                 Mr. Soumya Mukherjee
                                            ..For the Petitioners
                 Mr. Srijan Nayak
                 Ms. Rituparna Maitra
                             ...For the Respondent Nos. 7 & 8

Mr. Pradip Kumar Roy Mr. Joydip Roy

Mr. Arnab Ray

Written Notes handed over on behalf of the petitioners

and the respondent nos. 2 and 4 are retained with the records.

Hearing is concluded. Judgment is reserved.

All parties shall act on the server copy of this order

duly downloaded from the official website of this Court.

(Lapita Banerji, J.)