Jaba Saha (Karmakar) vs Kanchan Saha
2023 Latest Caselaw 4132 Cal

 D/L108                                 C.R.R.420 of 2023
05.07.2023

Bpg.

In Re: An application under Section 482 of the Code of Criminal Procedure;

Jaba Saha (Karmakar) Versus Kanchan Saha

Mr. Kanai Lal Dutta.

...for the petitioner.

Learned advocate appearing for the petitioner prays for

an accommodation to submit the complete judgment of Criminal

Appeal No.13 of 2021 passed by the learned Sessions Judge, Nadia

by enclosing the same with the aid of supplementary affidavit.

As prayed for, leave is granted.

List the revisional application under the same heading on

7th August, 2023.

All parties shall act on the server copy of this order duly

downloaded from the official website of this Court.

(Tirthankar Ghosh, J.)