Manish Mittal vs Union Of India And Others
2023 Latest Caselaw 4131 Cal

AD-01
Ct No.09
05.07.2023

TN WPA No. 9191 of 2022

Manish Mittal Vs.

Union of India and others

Mr. Joy Saha, Mr. Srijib Chakraborty, Mr. Snehasish Chakraborty, Mr. Srijit Bose, Mr. Deeptangshu Kar .... for the petitioner

Mr. Sailendra Kr. Tiwari .... for the UOI

Mr. Vipul Kundalia .... for the Customs Authority

Mr. Samrat Sen, Mr. Abhishek Banerjee, Ms. Parna Roy Choudhury, Ms. Shilpa Thapa .... for the PNB

Learned counsel for the PNB rightly points out that the name of her senior appearing for the PNB on June 28, 2023, when the matter was last heard, has been omitted from the Judgment dated July 03, 2023.

Accordingly, let the name of Mr. Samrat Sen, senior advocate be deemed to be appearing in the array of learned lawyers representing the PNB in the said Judgment.

Let this order be deemed to be a part of the Order dated June 28, 2023 and the Judgment dated July 03, 2023.

(Sabyasachi Bhattacharyya, J.)