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Biswa Sekhar Mondal vs The State Of West Bengal & Ors
2023 Latest Caselaw 4130 Cal

Citation : 2023 Latest Caselaw 4130 Cal
Judgement Date : 5 July, 2023

Calcutta High Court (Appellete Side)
Biswa Sekhar Mondal vs The State Of West Bengal & Ors on 5 July, 2023

05.07.2023 Item No.14 Ct. No.5 CHC W.P.L.R.T.81 of 2021

Biswa Sekhar Mondal Vs.

The State of West Bengal & ors.

Mr. Buddhadeb Ghosal, Mr. Ambu Bindu Chakraborty, Ms. Mrinmoyee Roy Chowdhury ...for the writ petitioner

Md. T. M. Siddiqui, Ld. A.G.P. Mr. S. Dhar ...for the State

Compliance in terms of judgment and order

dated June 16, 2023 filed in Court be taken on

record.

Learned advocate appearing for the writ

petitioner submits that the State complied with such

judgment and order.

In such circumstances, W.P.L.R.T. 81 of

2021 is disposed of.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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