Prafulla Kumar Ghosh vs Sulekha Karati
2023 Latest Caselaw 4099 Cal

4.7.2023 2-3 Ct. no. 652 sb CO 2067 of 2018 With CO 3004 of 2018

Prafulla Kumar Ghosh Vs.

Sulekha Karati

Mr. Bhagbat Chaudhuri Mr. K. Sahoo ...for the Petitioner

Mr. Milan Bhattacharjee Mr. Sushanta Kumar Laha ...for the opposite party

This revisional application was disposed of by order

dated 15.6.2023 read with order dated 20.6.2023. The

opposite party/judgment debtor now seeks to file a

petition contending that the revisional application as well

as the suit abated long back.

The opposite party/judgment debtor will be at

liberty to file an application to that effect within one week.

Let the matter appear after one week.

(Ajoy Kumar Mukherjee, J.)