Amit Chand Mitra & Anr vs Sg Ct. 8 Shanti Ranjan Paul & Ors
2023 Latest Caselaw 4061 Cal

CPAN 109 of 2023 Item-1 03-03-2023 Amit Chand Mitra & Anr.

Versus sg Ct. 8 Shanti Ranjan Paul & Ors.

In

FA 36 of 2021

Mr. Krishnendu Paul Chowdhury, Adv.

...for the applicants

The learned Counsel appearing on behalf of the

applicants submits that the judgment in the SLP is still awaiting.

In view threof, the contempt application stands

adjourned for twelve weeks with liberty to mention in the event

the judgment is delivered in the meantime.

(Siddhartha Roy Chowdhury, J.) (Soumen

Sen, J.)