Idfc First Bank Ltd vs B K Mukherjee And Associates And ...
2023 Latest Caselaw 1775 Cal/2

OCDSL-1
                           IN THE HIGH COURT AT CALCUTTA
                            Ordinary Original Civil Jurisdiction
                                     ORIGINAL SIDE
                                [COMMERCIAL DIVISION]

                                  EC/154/2022
                              IDFC FIRST BANK LTD.
                                       VS
                     B K MUKHERJEE AND ASSOCIATES AND ORS.

    BEFORE:
    The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 31st July, 2023.

Appearance:

Mr. Abhishek Bhattacharjee, Adv.

..for the award holder

Mr. Soumya Ray, Adv.

Mr. Asish Dutta, Adv.

..for the judgment debtor.

The Court:- The judgment debtor no.2 is arrested today and has been

produced in Court.

The advocate-on-record who appears for the award holder does not seem to

be acquainted with the facts of the matter including the facts of service.

Mr. Soumya Ray, Counsel appearing in Court who proposes to appear for

the judgment debtor no.2, will file a Vakalatnama by 4.30pm tomorrow, i.e., on

1st August, 2023.

After a preliminary examination, the judgment debtor no.2 says that he will

file the affidavit of assets within six weeks from today.

List this matter after eight weeks.

The warrant of arrest is kept in abeyance until further orders.

(MOUSHUMI BHATTACHARYA, J.) D.Ghosh